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Rajendra Singh Chauhan vs State Of U.P. And Others
2013 Latest Caselaw 6300 ALL

Citation : 2013 Latest Caselaw 6300 ALL
Judgement Date : 4 October, 2013

Allahabad High Court
Rajendra Singh Chauhan vs State Of U.P. And Others on 4 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 41510 of 2005
 

 
Petitioner :- Rajendra Singh Chauhan
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pradeep Kumar Verma,J.P. Singh,P.Verma
 
Counsel for Respondent :- C.S.C.,A.K.Singh,A.N. Singh,Avanish Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on a prayer made on behalf of the learned counsel for the petitioner.

Order Date :- 4.10.2013

Priyanka

 

 

 
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