U.P. Automobile Association vs R.N. Bhargavaa
2013 Latest Caselaw 6299 ALL

Citation : 2013 Latest Caselaw 6299 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

U.P. Automobile Association vs R.N. Bhargavaa on 4 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 54 of 2013
 

 
Appellant :- U.P. Automobile Association
 
Respondent :- R.N. Bhargavaa
 
Counsel for Appellant :- Dinesh Kakkar,Rahul Sripat
 
Counsel for Respondent :- B.D. Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

List this case, if possible, on 28th October, 2013 before another Bench of which one of us (S.P. Mehrotra, J) is not a member after obtaining nomination from the Hon'ble The Acting Chief Justice .

Order Date :- 4.10.2013

Priyanka

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