Ashutosh Saxena vs State Of U.P. Thru' Secy. Deptt. Of ...
2013 Latest Caselaw 6298 ALL

Citation : 2013 Latest Caselaw 6298 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Ashutosh Saxena vs State Of U.P. Thru' Secy. Deptt. Of ... on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 22406 of 2004
 

 
Petitioner :- Ashutosh Saxena
 
Respondent :- State Of U.P. Thru' Secy. Deptt. Of Irrigation & Ors.
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 4.10.2013

Priyanka

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