Chandra Bali Yadav vs State Of U.P. And Others
2013 Latest Caselaw 6297 ALL

Citation : 2013 Latest Caselaw 6297 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Chandra Bali Yadav vs State Of U.P. And Others on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 59470 of 2008
 

 
Petitioner :- Chandra Bali Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel prays for and is granted one month and no more further time to file counter affidavit.

List thereafter.

Order Date :- 4.10.2013

Priyanka

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