Devi Parsad vs State Of U.P.Through And Ors.
2013 Latest Caselaw 6296 ALL

Citation : 2013 Latest Caselaw 6296 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Devi Parsad vs State Of U.P.Through And Ors. on 4 October, 2013

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- SERVICE SINGLE No. - 165 of 1993
 

 
Petitioner :- Devi Parsad
 
Respondent :- State Of U.P.Through And Ors.
 
Counsel for Petitioner :- J.N. Mathur,A.K. Rai,Awadhesh Kumar Srivastava,Prashant Chandra,Rajesh Tewari, S.A. Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

C.M. Application No.87108 of 2012 - Application for Recall

List in the next cause list.

Order Date :- 4.10.2013

VNP/-

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