Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Uma Kant Tripathi vs Smt. Sobha Banerjee And Others
2013 Latest Caselaw 6295 ALL

Citation : 2013 Latest Caselaw 6295 ALL
Judgement Date : 4 October, 2013

Allahabad High Court
Uma Kant Tripathi vs Smt. Sobha Banerjee And Others on 4 October, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SECOND APPEAL No. - 289 of 2013
 

 
Appellant :- Uma Kant Tripathi
 
Respondent :- Smt. Sobha Banerjee And Others
 
Counsel for Appellant :- D.C. Mathur,D.S. Mathur,K.N. Tripathi
 
Counsel for Respondent :- Vikas Srivastava,Manish Goyal,Saurabh Raj Srivastava
 

 
Hon'ble Rajes Kumar,J.

Neither the writ petition nor the second appeal was tied up or part heard to me. The learned Single Judge vide order dated 3.7.2013 has only desired that both the writ petition as well as the second appeal be tagged and heard together. The matter has not been released by the learned Single Judge. On the application for nomination, both, the writ petition as well as the second appeal have been nominated to me.

Since I am sitting in a Division Bench, therefore, the case is released. Let the file be placed before the Hon'ble Senior Judge for obtaining fresh nomination.

Order Date :- 4.10.2013

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter