Citation : 2013 Latest Caselaw 6291 ALL
Judgement Date : 4 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 14 Case :- WRIT - A No. - 25605 of 2003 Petitioner :- Ajay Kant Sharma Respondent :- State Of U.P. And Others Counsel for Petitioner :- S.P. Singh Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Passed over on the illness slip of Sri S.P. Singh, learned counsel for the petitioner.
Order Date :- 4.10.2013
Priyanka
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