Rajesh Pal vs State Of U.P.
2013 Latest Caselaw 6288 ALL

Citation : 2013 Latest Caselaw 6288 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Rajesh Pal vs State Of U.P. on 4 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14142 of 2012
 

 
Applicant :- Rajesh Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sriprakash Dwivedi,Anil Kumar Mishra,Chandra Sen Pal,S.P. Singh,Shashi Bhushan Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Sudeep Dwivedi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant and submits that report called for from the Office has not been furnished as yet.

Office to comply.

List this matter in the next cause list.

Order Date :- 4.10.2013

Monika

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