Jawahar Lal vs State Of U.P. & Others
2013 Latest Caselaw 6286 ALL

Citation : 2013 Latest Caselaw 6286 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Jawahar Lal vs State Of U.P. & Others on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 54727 of 2002
 

 
Petitioner :- Jawahar Lal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.D. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Sri S.D. Yadav, learned counsel for the the petitioner does not want to press the present Writ Petition, and therefore, the same may be dismissed as not pressed.

The writ petition is accordingly, dismissed as not pressed.

Interim order, if any, stands discharged.

Order Date :- 4.10.2013

Priyanka

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