Shri Chand vs State Of U.P. And 3 Others
2013 Latest Caselaw 6285 ALL

Citation : 2013 Latest Caselaw 6285 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Shri Chand vs State Of U.P. And 3 Others on 4 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55015 of 2013
 

 
Petitioner :- Shri Chand
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Madan Mohan,P.S. Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned Standing Counsel appearing for the respondent Nos. 1 to 3, the case is directed to be put up as fresh on 5th October, 2013 so as to enable him to obtain instructions in the matter.

Order Date :- 4.10.2013

Priyanka

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