Dharmraj Yadav vs State Of U.P. And Others
2013 Latest Caselaw 6282 ALL

Citation : 2013 Latest Caselaw 6282 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Dharmraj Yadav vs State Of U.P. And Others on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 18562 of 2008
 

 
Petitioner :- Dharmraj Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Aditiya Kumar Yadav,S.P. Pandey,Santosh Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slips of Sri Aditiya Kumar Yadav and Sri S.P. Pandey, learned counsel for the petitioner.

Order Date :- 4.10.2013

Priyanka

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