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Har Prasad Shukla vs C/M Thru' Chairman Dist ...
2013 Latest Caselaw 6280 ALL

Citation : 2013 Latest Caselaw 6280 ALL
Judgement Date : 4 October, 2013

Allahabad High Court
Har Prasad Shukla vs C/M Thru' Chairman Dist ... on 4 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 17232 of 2005
 

 
Petitioner :- Har Prasad Shukla
 
Respondent :- C/M Thru' Chairman Dist Cooperative Bank And Others
 
Counsel for Petitioner :- Jai Singh,Abhitab Kumar Tiwari,S.N. Dubey
 
Counsel for Respondent :- C.S.C.,Ashwani Mishra,O.P.Singh,S.K.Rai
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri A.K. Tiwari, learned counsel for the petitioner.

Order Date :- 4.10.2013

Priyanka

 

 

 
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