Sunil Kumar Singh vs State Of U.P. & Others
2013 Latest Caselaw 6264 ALL

Citation : 2013 Latest Caselaw 6264 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Sunil Kumar Singh vs State Of U.P. & Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 4107 of 2012
 

 
Petitioner :- Sunil Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- D.K. Singh,R.K.Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Let notice be issued to respondent Nos. 3 and 4.

Steps may be taken within three days.

List on the date fixed in the notice.

Order Date :- 3.10.2013

Priyanka

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