Ram Prasad vs State Of U.P. And Others
2013 Latest Caselaw 6261 ALL

Citation : 2013 Latest Caselaw 6261 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Ram Prasad vs State Of U.P. And Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 58897 of 2011
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Prabhakar Dubey,Achal Singh Vats,D. Dubey,R.B. Yadav
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Sanjay Dwivedi
 

 
Hon'ble Anjani Kumar Mishra,J.

It has been stated that Basic Shiksha Adhikari, Siddartha Nagar is now represented by Sri Ashok Kumar Singh.

List in the next cause list.

In the meantime, Sri Ashok Kumar Singh may file a counter affidavit by the next listing. When the case is listed next the name of Sri Ashok Kumar Singh, learned counsel for the respondent be shown in the cause list as counsel for the respondent No. 3.

Order Date :- 3.10.2013

Priyanka

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