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C/M Sahkari Ganna Vikas Samiti ... vs State Of U.P. & 2 Others
2013 Latest Caselaw 6260 ALL

Citation : 2013 Latest Caselaw 6260 ALL
Judgement Date : 3 October, 2013

Allahabad High Court
C/M Sahkari Ganna Vikas Samiti ... vs State Of U.P. & 2 Others on 3 October, 2013
Bench: Devendra Pratap Singh, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 51899 of 2013
 

 
Petitioner :- C/M Sahkari Ganna Vikas Samiti Ltd. And Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- J.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devendra Pratap Singh,J.

Hon'ble Mushaffey Ahmad,J.

Learned Standing Counsel has accepted the notice on behalf of respondents. He prays for and is allowed three weeks time to file counter affidavit.

List immediately thereafter before the appropriate Court and the matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 3.10.2013

M/A.

 

 

 
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