Ajit Kumar vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 6257 ALL

Citation : 2013 Latest Caselaw 6257 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Ajit Kumar vs State Of U.P.Thru Secy & Ors. on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 4865 of 2013
 

 
Petitioner :- Ajit Kumar
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Narayan Singh Kushwaha
 
Counsel for Respondent :- C.S.C.,D.D.Chauhan,Sanjay Kumar Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondents are granted three weeks' and no more time to file counter affidavit.

List immediate thereafter.

Interim order granted on 29.1.2013 shall continue to operate till the next date of listing.

Order Date :- 3.10.2013

Priyanka

Download the LatestLaws.com Mobile App