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Rajendra Prasad Chaudhary vs State Of U.P. And Others
2013 Latest Caselaw 6254 ALL

Citation : 2013 Latest Caselaw 6254 ALL
Judgement Date : 3 October, 2013

Allahabad High Court
Rajendra Prasad Chaudhary vs State Of U.P. And Others on 3 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 28896 of 2011
 

 
Petitioner :- Rajendra Prasad Chaudhary
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Uma Nath Pandey,Dharmendra Vaish,N. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner had taken steps for service upon respondent Nos. 4 and 5 on 24.06.2013.

List this matter in the next cause list along with the report of service on the respondent Nos. 4 and 5.

Order Date :- 3.10.2013

Priyanka

 

 

 
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