Neeraj Kumar vs State Of U.P. & Others
2013 Latest Caselaw 6252 ALL

Citation : 2013 Latest Caselaw 6252 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Neeraj Kumar vs State Of U.P. & Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 2920 of 2012
 

 
Petitioner :- Neeraj Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Amit Negi,Pratik J. Nagar
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Office will be submit a fresh report as regards service of notice on respondent No. 4.

Order Date :- 3.10.2013

Priyanka

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