Vidya Rai vs State Of U.P. & Others
2013 Latest Caselaw 6251 ALL

Citation : 2013 Latest Caselaw 6251 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Vidya Rai vs State Of U.P. & Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 4288 of 2012
 

 
Petitioner :- Vidya Rai
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rishi Kant Rai,Sanjay Kumar Rai
 
Counsel for Respondent :- C.S.C.,Tej Bhan Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

It has been stated by Sri Sandeep Kumar holding brief for Sri B.P. Singh, learned counsel for the respondents that Sri B.P. Singh is out of station.

Under the circumstances, the case is passed over for the day.

List peremptorily on 09.10.2013.

Order Date :- 3.10.2013

Priyanka

Download the LatestLaws.com Mobile App