Ram Sewak vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 6250 ALL

Citation : 2013 Latest Caselaw 6250 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Ram Sewak vs State Of U.P.Thru Secy & Ors. on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 5933 of 2013
 

 
Petitioner :- Ram Sewak
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Indal Singh
 
Counsel for Respondent :- C.S.C.,B.K.Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondents are granted one month and no more time for filing counter affidavit.

List immediately thereafter.

Order Date :- 3.10.2013

Priyanka

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