Km.Tarunnam Khan And Others vs State Of U.P. And Others
2013 Latest Caselaw 6248 ALL

Citation : 2013 Latest Caselaw 6248 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Km.Tarunnam Khan And Others vs State Of U.P. And Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 44348 of 2011
 

 
Petitioner :- Km.Tarunnam Khan And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Gautam,Amit Kumar Singh,Om Prakash Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

In the meantime, learned counsel for the petitioner may file supplementary affidavit.

Order Date :- 3.10.2013

Priyanka

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