Dr. Maharudra Tiwari vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 6247 ALL

Citation : 2013 Latest Caselaw 6247 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Dr. Maharudra Tiwari vs State Of U.P.Thru Secy & Ors. on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 13119 of 2013
 

 
Petitioner :- Dr. Maharudra Tiwari
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- O.P.Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.10.2013

Priyanka

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