Kailash Nath Tripathi vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 6246 ALL

Citation : 2013 Latest Caselaw 6246 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Kailash Nath Tripathi vs State Of U.P.& 4 Ors. on 3 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 29057 of 2013
 

 
Petitioner :- Kailash Nath Tripathi
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Ramanuj Tripathi,D.K.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel states that he has filed counter affidavit on 6.7.2013 and rejoinder affidavit has also been filed on 18.7.2013. Both the affidavits are not on record. Office is directed to place both the affidavits on record and list the matter in the next cause list.

Order Date :- 3.10.2013

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