Ravindra Singh vs State Of U.P. & Others
2013 Latest Caselaw 6245 ALL

Citation : 2013 Latest Caselaw 6245 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Ravindra Singh vs State Of U.P. & Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 3674 of 2012
 

 
Petitioner :- Ravindra Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Radha Kant Ojha,B.K. Mishra
 
Counsel for Respondent :- C.S.C.,A.K. Singh,G.S. Maurya,M.D. Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list. When the case is listed next, office will ensure compliance of the order dated 7.11.2012.

Order Date :- 3.10.2013

Priyanka

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