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Kumari Asha vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 6235 ALL

Citation : 2013 Latest Caselaw 6235 ALL
Judgement Date : 3 October, 2013

Allahabad High Court
Kumari Asha vs State Of U.P.Thru Secy & Ors. on 3 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 11214 of 2013
 

 
Petitioner :- Kumari Asha
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Ramesh Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned Standing Counsel, the case is passed over for the day.

List in the next cause list.

Order Date :- 3.10.2013

Priyanka

 

 

 
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