Shamsher Bahadur vs Board Of Directors, Farrukhabad ...
2013 Latest Caselaw 6230 ALL

Citation : 2013 Latest Caselaw 6230 ALL
Judgement Date : 1 October, 2013

Allahabad High Court

Shamsher Bahadur vs Board Of Directors, Farrukhabad ... on 1 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41169 of 2003
 

 
Petitioner :- Shamsher Bahadur
 
Respondent :- Board Of Directors, Farrukhabad Gramin Bank Thru' Chairman
 
Counsel for Petitioner :- K.M. Mishra,H.R.Mishra
 
Counsel for Respondent :- Amit Saxena,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

The order-sheet reveals that on several occasions the case has been adjourned on the request of Sri K.M. Mishra, Advocate. Today again, an adjournment has been sought on the ground of illness. The case is passed over.

List in the next cause list peremptorily.

Order Date :- 1.10.2013

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