Union Of India Thru' G.M. North ... vs Mewa Lal And Another
2013 Latest Caselaw 6225 ALL

Citation : 2013 Latest Caselaw 6225 ALL
Judgement Date : 1 October, 2013

Allahabad High Court

Union Of India Thru' G.M. North ... vs Mewa Lal And Another on 1 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 48016 of 2005
 

 
Petitioner :- Union Of India Thru' G.M. North Central Railway And Others
 
Respondent :- Mewa Lal And Another
 
Counsel for Petitioner :- Govind Saran
 
Counsel for Respondent :- Sudama Ram,Anand Kumar,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Govind Saran, Advocate, the case is passed over.

Order Date :- 1.10.2013

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