Chiddi Singh vs State Of U.P. & Another
2013 Latest Caselaw 6223 ALL

Citation : 2013 Latest Caselaw 6223 ALL
Judgement Date : 1 October, 2013

Allahabad High Court

Chiddi Singh vs State Of U.P. & Another on 1 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1357 of 2008
 

 
Revisionist :- Chiddi Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- P.K. Jain
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 1.10.2013

Monika

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