Vinod Kumar vs State Of U.P. & 2 Others
2013 Latest Caselaw 6220 ALL

Citation : 2013 Latest Caselaw 6220 ALL
Judgement Date : 1 October, 2013

Allahabad High Court

Vinod Kumar vs State Of U.P. & 2 Others on 1 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37901 of 2013
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- V.K. Singh Srinet
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 17th September, 2013, the case has been put up today as a fresh case.

Learned Standing Counsel appearing for the respondents prays for further time to do the needful as mentioned in the Order dated 17th September, 2013.

Let this be done by the next date fixed in the matter.

Put up as fresh on 29th October, 2013.

Order Date :- 1.10.2013

Priyanka

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