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Surendra Yadav And Another vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 7225 ALL

Citation : 2013 Latest Caselaw 7225 ALL
Judgement Date : 29 November, 2013

Allahabad High Court
Surendra Yadav And Another vs State Of U.P.& 2 Ors. on 29 November, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 
Case :- WRIT - A No. - 65396 of 2013
 
Petitioner :- Surendra Yadav And Another
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Siddharth Nandan,T.P.Singh
 
Counsel for Respondent :- C.S.C.,Indra Jeet Singh Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel appears on behalf of respondent nos. 1 and 2 and Sri Ajay Kumar, Advocate, appears on behalf of respondent no. 3. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in week commencing 15.1.2014.

It is informed that relating to similar dispute one Writ Petition No. 64840 of 2013 is pending in this Court.

Connect this writ petition with Writ Petition No. 64840 of 2013.

Order Date :- 29.11.2013

OP

Case :- WRIT - A No. - 65396 of 2013

Petitioner :- Surendra Yadav And Another

Respondent :- State Of U.P.& 2 Ors.

Counsel for Petitioner :- Siddharth Nandan,T.P.Singh

Counsel for Respondent :- C.S.C.,Indra Jeet Singh Yadav

Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Civil Misc. Stay Application.

Issue notice. 

Order Date :- 29.11.2013

OP

 

 

 
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