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Habibur Rahman & Others vs D.D.C. & Others
2013 Latest Caselaw 7223 ALL

Citation : 2013 Latest Caselaw 7223 ALL
Judgement Date : 29 November, 2013

Allahabad High Court
Habibur Rahman & Others vs D.D.C. & Others on 29 November, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - B No. - 28923 of 2009
 

 
Petitioner :- Habibur Rahman & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Anjani Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Review Application.

Heard learned counsel for the petitioners.

No case of review is made out. The review application is rejected.

Order Date :- 29.11.2013

OP

 

 

 
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