Mithilesh Kumar Singh And Anr. vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 7218 ALL

Citation : 2013 Latest Caselaw 7218 ALL
Judgement Date : 29 November, 2013

Allahabad High Court

Mithilesh Kumar Singh And Anr. vs State Of U.P.& 3 Ors. on 29 November, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21234 of 2013
 

 
Petitioner :- Mithilesh Kumar Singh And Anr.
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- V.K.S.Kushwaha,Sadhu Sharan
 
Counsel for Respondent :- C.S.C.,R.B.Pradhan
 

 
Hon'ble Rajes Kumar,J.

In second paragraph of the order dated 17.4.2013, in place of words "September, 2012", the words "September, 2011" be read.

The application is allowed.

Order Date :- 29.11.2013

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