Citation : 2013 Latest Caselaw 7216 ALL
Judgement Date : 29 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15900 of 2013 Applicant :- Sunil Shukla Opposite Party :- State Of U.P. Counsel for Applicant :- Anand Mohan Pandey,O.P. Katiyar,Ram Prakash Singh Counsel for Opposite Party :- Govt.Advocate,Arvind Kumar Srivastava Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant is present.
List again.
Order Date :- 29.11.2013
Monika
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