Ram Laut vs D.D.C. Basti And Others
2013 Latest Caselaw 7212 ALL

Citation : 2013 Latest Caselaw 7212 ALL
Judgement Date : 29 November, 2013

Allahabad High Court

Ram Laut vs D.D.C. Basti And Others on 29 November, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - B No. - 55698 of 2005
 

 
Petitioner :- Ram Laut
 
Respondent :- D.D.C. Basti And Others
 
Counsel for Petitioner :- R.A. Kashyap,Gopal Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Issue notice to Sri R.A. Kashyap, Advocate, having enrolled No. 9383/2000. The applicant may take steps to serve the recalling application on Sri R.A. Kashyap, Advocate.

Order Date :- 29.11.2013

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