Pradeep Singh @ Pradeep Singh ... vs State Of U.P. Thru Home Secy. And 3 ...
2013 Latest Caselaw 7210 ALL

Citation : 2013 Latest Caselaw 7210 ALL
Judgement Date : 29 November, 2013

Allahabad High Court

Pradeep Singh @ Pradeep Singh ... vs State Of U.P. Thru Home Secy. And 3 ... on 29 November, 2013

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 65362 of 2013
 

 
Petitioner :- Pradeep Singh @ Pradeep Singh Sidhdhu And Another
 
Respondent :- State Of U.P. Thru Home Secy. And 3 Others
 
Counsel for Petitioner :- Dharmendra Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

As prayed by the learned counsel for the petitioners, put up on Monday, i.e. on 2.12.2013, as fresh.

Order Date :- 29.11.2013

N Tiwari

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