Bijendra Gupta @ Pappu vs State Of U.P. & Another
2013 Latest Caselaw 7190 ALL

Citation : 2013 Latest Caselaw 7190 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Bijendra Gupta @ Pappu vs State Of U.P. & Another on 28 November, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 4457 of 2002
 

 
Applicant :- Bijendra Gupta @ Pappu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dharmendra Singhal,Seema Agarwal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Case called out in the revised list.

None appears to press this application on behalf of the applicant.

Accordingly, this application is dismissed for want of prosecution.

Order Date :- 28.11.2013

Abhishek Sri.

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