Krishna Prasad vs State Of U.P.
2013 Latest Caselaw 7186 ALL

Citation : 2013 Latest Caselaw 7186 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Krishna Prasad vs State Of U.P. on 28 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 2568 of 1999
 

 
Applicant :- Krishna Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Gupta,Dilip Kumar
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this case on Monday i.e.02.12.2013 for hearing.

Order Date :- 28.11.2013

Monika

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