Smt. Mamta Verma vs Hari Mohan Ahirwar
2013 Latest Caselaw 7160 ALL

Citation : 2013 Latest Caselaw 7160 ALL
Judgement Date : 27 November, 2013

Allahabad High Court

Smt. Mamta Verma vs Hari Mohan Ahirwar on 27 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 823 of 2001
 

 
Revisionist :- Smt. Mamta Verma
 
Opposite Party :- Hari Mohan Ahirwar
 
Counsel for Revisionist :- R.K. Shangloo
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Kumar Mishra,Apul Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

List in ordinary course.

Order Date :- 27.11.2013

Monika

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