Mohd. Washim Khan vs State Of U.P. And 3 Others
2013 Latest Caselaw 7155 ALL

Citation : 2013 Latest Caselaw 7155 ALL
Judgement Date : 27 November, 2013

Allahabad High Court

Mohd. Washim Khan vs State Of U.P. And 3 Others on 27 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 35294 of 2013
 

 
Petitioner :- Mohd. Washim Khan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mool Behari Saxena,Kuldip Shanker Amist
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For orders in detail, see our order of date in connected Civil Misc. Writ Petition No. 47309 of 2013: Girdhari Lal Swarnkar Vs. State of U.P. and 4 others.

Order Date :- 27.11.2013

sks-grade iv

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