Ashok Kumar vs State Of U.P. And 4 Others
2013 Latest Caselaw 7154 ALL

Citation : 2013 Latest Caselaw 7154 ALL
Judgement Date : 27 November, 2013

Allahabad High Court

Ashok Kumar vs State Of U.P. And 4 Others on 27 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 62180 of 2013
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For orders in detail, see our order of date in connected Civil Misc. Writ Petition No. 47309 of 2013: Girdhari Lal Swarnkar Vs. State of U.P. and 4 others.

Order Date :- 27.11.2013

sks-grade iv

Download the LatestLaws.com Mobile App