Mahendra Singh vs State Of U.P.
2013 Latest Caselaw 7147 ALL

Citation : 2013 Latest Caselaw 7147 ALL
Judgement Date : 27 November, 2013

Allahabad High Court

Mahendra Singh vs State Of U.P. on 27 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11727 of 2011
 

 
Applicant :- Mahendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Tripathi,Amit Tripathi,S.B.Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this bail application.

List in ordinary course.

Order Date :- 27.11.2013

Monika

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