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Dr. Sriprakash vs Union Of India & 4 Ors.
2013 Latest Caselaw 7131 ALL

Citation : 2013 Latest Caselaw 7131 ALL
Judgement Date : 26 November, 2013

Allahabad High Court
Dr. Sriprakash vs Union Of India & 4 Ors. on 26 November, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 64283 of 2013
 

 
Petitioner :- Dr. Sriprakash
 
Respondent :- Union Of India & 4 Ors.
 
Counsel for Petitioner :- Indra Raj Singh,Shams Vikas
 
Counsel for Respondent :- A.S.G.I.,Ajit Kr.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri R.K. Shukla, Advocate, filed Parcha on behalf of Union of India.

Connect it with Writ Petition No. 62481 of 2013 Dr. Gopal Das Gupta Vs. Union of India and 5 others.

Sri Ajit Kumar Singh, learned counsel appearing on behalf of respondent nos. 2 to 6, may file counter affidavit within a period of two weeks.

Put up on 28.11.2013 as fresh.

The result of the interview shall be subject to the decision of the writ petition.

Order Date :- 26.11.2013

OP

 

 

 
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