Pawan Kumar Gautam And Others vs State Of U.P.And Another
2013 Latest Caselaw 7111 ALL

Citation : 2013 Latest Caselaw 7111 ALL
Judgement Date : 25 November, 2013

Allahabad High Court

Pawan Kumar Gautam And Others vs State Of U.P.And Another on 25 November, 2013

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 38056 of 2010
 

 
Applicant :- Pawan Kumar Gautam And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ranjeet K. Yadav
 
Counsel for Opposite Party :- Govt.Advocate,Sandeep Kumar Srivastava
 

 
Hon'ble Shashi Kant Gupta,J.

List has been revised. None appears on behalf of the opposite party no. 2 even though the learned counsel for the applicant is present.

List this matter on 17.12.13 peremptorily.

Learned counsel for the applicant undertakes to inform the learned counsel for the opposite party about the order passed today in writing within 48 hours.

Order Date :- 25.11.2013

MLK

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