Dr. Devendra Singh vs State Of U.P.& 5 Ors.
2013 Latest Caselaw 7104 ALL

Citation : 2013 Latest Caselaw 7104 ALL
Judgement Date : 25 November, 2013

Allahabad High Court

Dr. Devendra Singh vs State Of U.P.& 5 Ors. on 25 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 
Case :- WRIT - A No. - 62636 of 2013
 
Petitioner :- Dr. Devendra Singh
 
Respondent :- State Of U.P.& 5 Ors.
 
Counsel for Petitioner :- J.S. Kashyap,S.S. Kashyap
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Y.K. Yadav, learned Standing Counsel, prays for and is granted two weeks further time to file counter affidavit.

Put up on 11.12.2013 as fresh. Till then, interim order shall continue.

Order Date :- 25.11.2013

Case :- WRIT - A No. - 62636 of 2013

Petitioner :- Dr. Devendra Singh

Respondent :- State Of U.P.& 5 Ors.

Counsel for Petitioner :- J.S. Kashyap,S.S. Kashyap

Counsel for Respondent :- C.S.C.

Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Civil Misc. Correction Application.