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Sayyed Mohd. Hamid Ali vs Vice President, Kanpur ...
2013 Latest Caselaw 7100 ALL

Citation : 2013 Latest Caselaw 7100 ALL
Judgement Date : 25 November, 2013

Allahabad High Court
Sayyed Mohd. Hamid Ali vs Vice President, Kanpur ... on 25 November, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64122 of 2013
 

 
Petitioner :- Sayyed Mohd. Hamid Ali
 
Respondent :- Vice President, Kanpur Development Authority And 2 Others
 
Counsel for Petitioner :- Ram Kumar Pal
 
Counsel for Respondent :- Saroj Yadav
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Repeated reference to the wrong Act and statutory provisions have been made in the writ petition.

The writ petition is therefore dismissed with liberty to the petitioner to file a proper writ petition.

Order Date :- 25.11.2013

Priyanka

 

 

 
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