Satish Kumar Goyal vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 7098 ALL

Citation : 2013 Latest Caselaw 7098 ALL
Judgement Date : 25 November, 2013

Allahabad High Court

Satish Kumar Goyal vs State Of U.P.& 2 Ors. on 25 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 63089 of 2013
 

 
Petitioner :- Satish Kumar Goyal
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Mohit Kumar Singh
 
Counsel for Respondent :- C.S.C.,Samir Sharma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Samir Sharma, Advocate, put up day after tomorrow (27.11.2013) as fresh. Till then, interim order shall continue.

Order Date :- 25.11.2013

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