Tabrej vs State Of U.P. And Others
2013 Latest Caselaw 7078 ALL

Citation : 2013 Latest Caselaw 7078 ALL
Judgement Date : 22 November, 2013

Allahabad High Court

Tabrej vs State Of U.P. And Others on 22 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 4661 of 2013
 

 
Petitioner :- Tabrej
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Islam Ahamad
 
Counsel for Respondent :- C.S.C.,A.P. Srivastava,Shri Kant
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Nobody is present on behalf of the petitioner to press the writ petition even in the revised list.

Writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 22.11.2013

Priyanka

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