Bhabhuti Prasad vs The Commissioner Lko.And 2 Ors.
2013 Latest Caselaw 7074 ALL

Citation : 2013 Latest Caselaw 7074 ALL
Judgement Date : 22 November, 2013

Allahabad High Court

Bhabhuti Prasad vs The Commissioner Lko.And 2 Ors. on 22 November, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 6322 of 2007
 

 
Petitioner :- Bhabhuti Prasad
 
Respondent :- The Commissioner Lko.And 2 Ors.
 
Counsel for Petitioner :- A.K.Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 22.11.2013

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