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Sabir Husain And 5 Others vs The State Of U.P. And 3 Others
2013 Latest Caselaw 7065 ALL

Citation : 2013 Latest Caselaw 7065 ALL
Judgement Date : 21 November, 2013

Allahabad High Court
Sabir Husain And 5 Others vs The State Of U.P. And 3 Others on 21 November, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 63524 of 2013
 

 
Petitioner :- Sabir Husain And 5 Others
 
Respondent :- The State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ahmad Ali Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

After the matter was argued at some length, learned counsel for the petitioners submits that the writ petition may be dismissed as not pressed.

In view of the aforesaid statement, writ petition is dismissed as not pressed.

Order Date :- 21.11.2013

Priyanka

 

 

 
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