Purushottam vs State Of U.P.
2013 Latest Caselaw 7050 ALL

Citation : 2013 Latest Caselaw 7050 ALL
Judgement Date : 20 November, 2013

Allahabad High Court

Purushottam vs State Of U.P. on 20 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2878 of 2013
 

 
Revisionist :- Purushottam
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Bhuvnesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant revisionist to press this revision.

List this matter in the next cause list for hearing on admission.

Order Date :- 20.11.2013

Monika

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